LexS.N.SATYANARAYANA,SACHIN SHANKAR MAGADUM
227 recorded High Court judgment(s) · 2013–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 227 |
Disposal nature
| DISMISSED | 111 |
| Partly Allowed | 48 |
| DISPOSED | 35 |
| ALLOWED | 16 |
| Dismissed for Non-Prosecution | 11 |
| DROPPED | 2 |
| ALLOWED AND REMANDED | 2 |
| REJECTED | 1 |
Recent judgments
- V HANUMANTHARAYAPPA v. STATE OF KARNATAKA — Karnataka High Court (2020-03-06)
- SRI HARIKISHAN K N v. THE MANAGER M/S TRANSPORT — Karnataka High Court (2020-02-17)
- THE REGIONAL MANAGER v. HARIKISHAN K N — Karnataka High Court (2020-02-17)
- SRI HARIKISHAN K N v. THE MANAGER M/S TRANSPORT CORPORATION OF INDIA LIMITED — Karnataka High Court (2020-02-17)
- THE REGIONAL MANAGER v. HARIKISHAN K N — Karnataka High Court (2020-02-17)
- THE REGIONAL MANAGER v. HARIKISHAN K N — Karnataka High Court (2020-02-17)
- THE STATE OF KARNATAKA v. GURULINGA — Karnataka High Court (2020-01-20)
- G. MANJUNATHA v. THE PRINCIPAL SECRETARY — Karnataka High Court (2020-01-20)
- SRI S VENUGOPAL v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
- THE CENTRAL PROVIDENT FUND COMMISSIONER v. S S NANDISHA — Karnataka High Court (2019-12-20)