S.N.SATYANARAYANA,P.G.M.PATIL

259 recorded High Court judgment(s) · 2019–2020

Courts

Karnataka High Court

259

DISMISSED	147
DISPOSED	36
ALLOWED	26
Partly Allowed	23
DROPPED	13
ALLOWED AND REMANDED	5
Dismissed for Non-Prosecution	4
IA/Memo/VK/OP in disposal	3

BHIMAPPA S/O AVVANNA KOUJALAGI v. SHRI.S.B.BOMMANAHALLI — Karnataka High Court (2020-02-13)
JMT AUTO LIMITED, v. DIRECTOR GENERAL OF FOREIGN TRADE, — Karnataka High Court (2020-02-13)
DINESH S/O PRAHALADRAO PATIL v. THE DEPUTY COMMISSIONER — Karnataka High Court (2019-09-26)
NARENDRA S/O RAMANAGOUDA CHIKKANAGOUDAR v. NAGAVENI W/O NARENDRA CHIKKANAGOUDAR — Karnataka High Court (2019-09-26)
SMT.BOYA LAKSHMI v. VALIBASHA S/O MASTAN SAB, — Karnataka High Court (2019-09-26)
S.N. MURKLOTI S/O. LATE NARAYANA v. THE COMMANDANT — Karnataka High Court (2019-09-26)
SURESH NAIK S/O PEDDA LAKSHMA NAIK v. K. DINESH KUMAR S/O THIMMAPPA — Karnataka High Court (2019-09-26)
THE DIVISIONAL MANAGER NEKSRTC v. VALIBASHA S/O MASTAN SAB — Karnataka High Court (2019-09-26)
THE MANAGING DIRECTOR, v. KUMARI. DIVYA D/O DECEASED KIRAN DOLEKAR, — Karnataka High Court (2019-09-26)
SMT. YALLAVVA W/O CHANNABASAPPA WALIYAVAR v. SMT. IRAMMA W/O GURUSIDDAPPA HANCHINAL — Karnataka High Court (2019-09-25)