S.N.SATYANARAYANA,N.K.PATIL

454 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

454

Partly Allowed	207
DISMISSED	121
ALLOWED	70
DISPOSED	38
ALLOWED AND REMANDED	11
Dismissed for Non-Prosecution	6
Abated	1

V RUKMINI W/O LATE S RAMACHANDRAN v. H.M.T LIMITED — Karnataka High Court (2016-04-28)
SMT. CHAMAMMA @ SMT.M S CHETANA v. K K IMAD ALI KHAN — Karnataka High Court (2016-04-01)
SMT.CHAMAMMA @ M S CHETANA v. K K IMAD ALI KHAN — Karnataka High Court (2016-04-01)
SMT. CHAMAMMA @ SMT.M S CHETANA v. K K IMAD ALI KHAN — Karnataka High Court (2016-04-01)
THE COMMISSIONER OF INCOME TAX, v. M/S REKHI BUILDERS & DEVELOPERS PVT. LTD., — Karnataka High Court (2016-03-18)
M/S PRASAD GRANITES v. STATE OF KARNATAKA — Karnataka High Court (2016-03-18)
M C NAGAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-03-18)
THE ORIENTAL INSURANCE CO LTD v. SOMASHEKARA S S/O SHIVASHANKAR — Karnataka High Court (2015-08-07)
P MUNIRAJU S/O LATE PAPAIAH v. M/S THE NEW INDIA ASSURANCE CO LTD — Karnataka High Court (2015-08-07)
PRAGATHI GRAMEENA BANK v. SRI S C MRUTHTYUNJAYAPPA — Karnataka High Court (2015-08-07)