LexS.N.SATYANARAYANA,JAYANT PATEL
224 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 224 |
Disposal nature
| DISPOSED | 90 |
| DISMISSED | 81 |
| ALLOWED | 21 |
| Dismissed for Non-Prosecution | 16 |
| ALLOWED AND REMANDED | 8 |
| Partly Allowed | 4 |
| Modification | 3 |
| Transferred to Dharwad | 1 |
Recent judgments
- SRI. GOVINDARAJA RAO v. KARNATAKA BANK LTD — Karnataka High Court (2017-09-15)
- SRI. ANAND KUMAR C S v. UNION OF INDIA — Karnataka High Court (2017-08-18)
- SOUTH WESTERN RAILWAY v. THE SECRETARY — Karnataka High Court (2017-06-30)
- MR ANAND V SHETH v. THE PRINCIPAL — Karnataka High Court (2017-06-30)
- NATIONAL INSURANCE CO LTD v. SMT.SAHKUNTALA — Karnataka High Court (2017-06-30)
- EXECUTIVE ENGINEER v. SRI DURGA CONSTRUCTIONS (P) LTD — Karnataka High Court (2016-10-21)
- EXECUTIVE ENGINEER v. SRI DURGA CONSTRUCTIONS (P) LTD — Karnataka High Court (2016-10-21)
- SMT KRITU AMITH @ RESHMA PRAKASH BAHERANI v. AMITH PRAKASH — Karnataka High Court (2016-09-29)
- SURYA BRAMARA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-16)
- T. DHARANI PRIYA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-09-16)