LexS.N.SATYANARAYANA,H.P.SANDESH
207 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 207 |
Disposal nature
| DISMISSED | 106 |
| ALLOWED | 31 |
| Partly Allowed | 30 |
| DISPOSED | 25 |
| Dismissed for Non-Prosecution | 13 |
| Transfrd to Gulbarga(Disposed) | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- SRI. NILANJAN BHATTACHARYA v. THE STATION HOUSE OFFICER — Karnataka High Court (2020-04-07)
- SRI. GOVINDA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-03-20)
- THE STATE OF KARNATAKA v. SIJU KURIAN — Karnataka High Court (2020-03-20)
- SRI A T KULKARNI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-28)
- STATE BY POLICE v. SAFVAN HUSSAIN @ RAJIK — Karnataka High Court (2020-02-28)
- THE REGISTRAR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-28)
- SRI. HANUMANTHARAYAPPA v. SRI. CHINNAPPA SABASTIN — Karnataka High Court (2020-02-28)
- SRI R KRISHNAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-28)
- INTERCONTINENTAL HOTELS GROUP (INDIA) PVT LTD v. WATERLINE HOTELS PVT LTD — Karnataka High Court (2020-02-27)
- JUNJANNA v. IFFCO TOKYO GENERAL INSURANCE CO LTD — Karnataka High Court (2020-02-27)