S.N.SATYANARAYANA,DILIP B.BHOSALE

53 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• SMT SHAKILA BANU v. THE INSPECTOR OF POLICE — Karnataka High Court (2012-10-05)
• SMT MARIA NANCY v. STATE OF KARNATAKA — Karnataka High Court (2012-10-05)
• MR M SRINIVAS v. DR M NARAYANASWAMY — Karnataka High Court (2012-10-05)
• NANJAIAH v. THE STATE OF KARNATAKA BY NAGAMANGALA PS — Karnataka High Court (2012-10-05)
• SRI G AJAY NARAYAN v. SMT. R SHRUTHI — Karnataka High Court (2012-10-03)
• CHIKKAMARIGOUDA v. STATE OF KARNATAKA — Karnataka High Court (2012-10-01)
• RAJESH v. STATE OF KARNATAKA — Karnataka High Court (2012-09-28)
• SYED ASIF ULLAII v. STATE OF KARNATAKA — Karnataka High Court (2012-09-28)
• STATE OF KARNATAKA v. NANJUNDASWAMY @ GURUMI — Karnataka High Court (2012-09-27)
• S G SHANKARA v. STATE OF KARNATAKA' — Karnataka High Court (2012-09-27)