LexS.N.SATYANARAYANA,ASHOK G.NIJAGANNAVAR
42 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 42 |
Disposal nature
| DISMISSED | 17 |
| Partly Allowed | 9 |
| Dismissed for Non-Prosecution | 8 |
| DISPOSED | 4 |
| ALLOWED | 2 |
| ALLOWED AND REMANDED | 1 |
| Dismissal for Non Compliance of Office Objections | 1 |
Recent judgments
- AFROZ BAIG v. THE STATE OF KARNATAKA — Karnataka High Court (2020-03-20)
- STATE BY CIRCLE INSPECTOR v. VINAY — Karnataka High Court (2020-03-20)
- SMT HARINAKSHI v. SRI VINAYA — Karnataka High Court (2020-03-20)
- N RANGARAJU v. K R RAMAMURTHY — Karnataka High Court (2020-03-20)
- THE MANAGING DIRECTOR v. SMT K S CHANDRAMATHI — Karnataka High Court (2020-03-20)
- SRI K L SHANKAR v. SRI BALAKISTAIAH C — Karnataka High Court (2020-03-19)
- MR G MOHAMMAD v. FAROOQ — Karnataka High Court (2020-03-18)
- STATE OF KARNATAKA BY MALUR POLICE v. ACHARYA ANIMESH ANANDA — Karnataka High Court (2020-03-16)
- MADHU G v. STATE OF KARNATAKA — Karnataka High Court (2020-03-16)
- SRI M RAMGOPAL v. SMT RAJASHREE — Karnataka High Court (2020-03-13)