S.N. SATYANARAYANA,. ARCHANA PURI

93 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• VINAY JHAMB v. CANARA BANK — Punjab & Haryana High Court (2021-01-14)
• ANUPAMA WADHWA v. STATE BANK OF INDIA AND ANR — Punjab & Haryana High Court (2021-01-13)
• IRSHAD v. STATE OF HARYANA — Punjab & Haryana High Court (2021-01-12)
• GAGNESHWAR SINGH WALIA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2021-01-12)
• KULDEEP SINGH ALIAS KEEPA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-01-12)
• ANIL DASS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-01-07)
• STATE OF PUNJAB v. M/S GURU NANAK TILES INDUSTRIES — Punjab & Haryana High Court (2020-11-27)
• PUNJAB NATIONAL BANK v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-11-26)
• BALJIT KAUR v. DILBAGH SINGH — Punjab & Haryana High Court (2020-11-26)
• SHIV LAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-11-25)