S.N.SATYANARAYANA

12,152 recorded High Court judgment(s) · 2009–2020

Courts

Karnataka High Court

12152

DISMISSED	6686
DISPOSED	1764
Dismissed for Non-Prosecution	1233
ALLOWED	1114
Partly Allowed	956
ALLOWED AND REMANDED	139
REJECTED	105
IA/Memo/VK/OP in disposal	59

SHRI. LAKSHMESHA M v. M/S. BANGALORE METRO RAIL CORPORATION — Karnataka High Court (2020-04-07)
SMT AKKAYAMMA v. SRI N ASHOK — Karnataka High Court (2020-04-07)
DR G MADEGOWDA v. STATE OF KARNATAKA — Karnataka High Court (2020-04-07)
SRI DIVAKAR N S v. SRI VYSARAJA MUTT — Karnataka High Court (2020-04-07)
G B REVANASIDDAPPA S/O N G BASAPPA v. SMT DEVAKI W/O DR H RUDRAPPA — Karnataka High Court (2020-04-07)
SRI G.V. KRISHNA v. SRI. VYSARAJA MUTT (SOSALE) — Karnataka High Court (2020-04-07)
SRI GOVINDARAJ v. STATE OF KARNATAKA — Karnataka High Court (2019-12-04)
SMT A C GOWRAMMA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2019-11-29)
MR. THOMAS VARGEESE v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-22)
SRI. ANJINAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-22)