S. N. PATHAK

13,368 recorded High Court judgment(s) · 2016–2025

Courts

Jharkhand High Court

13368

Disposed Off	5080
Allowed	1993
Dismissed	1826
Dismissed as Withdrawn	1372
Dropped	1312
Bail	612
Dissmiss For Default/Non-Prosecution	286
Dismissed AS Infractous	274

GYANESHWAR PRASAD SRIVASTAVA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-14)
NIMAI CHANDRA DEY v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-14)
NIRMAL SHASHI TIRKEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-14)
SAGAR MANDAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-14)
JOGENDRA BHUIA v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-14)
PRABHAWATI DEVI v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-13)
BALMIKI PRASAD SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-13)
Birendra Kumar And Ors v. The State Of Jharkhand And Ors — Jharkhand High Court (2025-01-13)
JHARKHAND STATE NON GAZETTED EMPLOYEES FEDERATION THROUGH ITS JOINT SECRETARY UMESH KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-13)
BIPIN CHANDRA GHOSH v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-01-13)