S N JHA,MOHAMMAD RAFIQ

21 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• STATE and ORS. v. VIJAY KUMAR PAREEK — Rajasthan High Court (2006-11-14)
• GANESH RAM v. STATE and ORS — Rajasthan High Court (2006-11-07)
• RAMDEV and ANR v. MUNICIPAL BOARD,SURATGARH — Rajasthan High Court (2006-10-17)
• RAJ.STATE SOCIAL WELFARE BOARD and ORS. v. STATE and ORS. — Rajasthan High Court (2006-10-13)
• RAJ.STATE SOCIAL WELFARE BOARD and ORS. v. STATE and ORS. — Rajasthan High Court (2006-10-13)
• RAJ.STATE SOCIAL WELFARE BOARD and ORS. v. STATE and ORS. — Rajasthan High Court (2006-10-13)
• R.S.R.T.C.and ORS. v. MADHUGIRI and ANR. — Rajasthan High Court (2006-10-11)
• BHANWAR LAL v. MANAGER,FINANCIAL CORPN. and ANR. — Rajasthan High Court (2006-10-11)
• MANGLA v. STATE and ORS — Rajasthan High Court (2006-10-11)
• RAM CHANDRA v. U.O.I.,and ORS. — Rajasthan High Court (2006-10-11)