S N JHA

64 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• GIRDHAR SHARMA v. STATE and ORS. — Rajasthan High Court (2007-05-22)
• UNION OF INDIA and ORS. v. OM PRAKASH JAT and ANR. — Rajasthan High Court (2007-05-21)
• MOHANLAL DAIYA v. UNION OF INDIA and ANR. — Rajasthan High Court (2007-04-10)
• BHANWAR LAL and ORS. v. STATE and ORS. — Rajasthan High Court (2007-03-14)
• SHRI NEELKANTH MAHADEV VIKAS SAMITI v. STATE and ORS. — Rajasthan High Court (2007-03-13)
• BALTEJ SINGH and ORS. v. STATE and ORS. — Rajasthan High Court (2007-01-12)
• DHARMENDAR KATARIA v. GANGANAGAR SUGAR MILLS LTD. and ANR — Rajasthan High Court (2006-12-22)
• DHARMENDRA KATARIA v. GNR SUGAR MILLS LTD — Rajasthan High Court (2006-12-22)
• RAM CHANDRA v. STATE OF RAJ. and ORS — Rajasthan High Court (2006-11-15)
• RAJ.STATE GRANITE.and MARB.MAZDOOR SANGH v. RAJ.STATE MINES and MINERALS LTD. and ORS. — Rajasthan High Court (2006-11-15)