S.N.HUSSAIN

732 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• MD. TAUFEEQUE ALAM v. THE STATE OF BIHAR and ORS — Patna High Court (2013-07-16)
• The Union Of India Through The Secretary Ministry Of Defence and Anr. v. Ashok Kumar — Patna High Court (2013-07-12)
• M/s Bihar Chonductors, Through Its Proprietor-sunil Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2013-07-03)
• Hazrat Makhdum Jahan Sheikh Sharfuddin Ahmad v. The State Of Bihar and Ors — Patna High Court (2013-07-03)
• Vijay Kumar Sinha and Ors. v. The State Of Bihar and Ors — Patna High Court (2013-07-03)
• Santosh Kumar Srivastava @ Santosh Kumar v. The State Of Bihar — Patna High Court (2013-07-03)
• Md. Naimuddin v. The State Of Bihar and Ors — Patna High Court (2013-06-26)
• SMT. SHANTI KUMAR SINGH @ SHAN v. SMT. SHEELA DEVI and ORS — Patna High Court (2013-06-26)
• Virendra Singh v. The State Of Bihar and Ors — Patna High Court (2013-06-20)
• RADHA PANDEY and ORS v. STATE OF BIHAR and ORS — Patna High Court (2013-06-19)