S.N. AGGARWAL

323 recorded High Court judgment(s) · 2007–2016

Courts

Disposal nature

Recent judgments

• NARENDER KUMAR & ORS. v. STATE OF DELHI — Delhi High Court (2016-10-26)
• M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA v. ITD CEMENTATION INDIA LTD. — Delhi High Court (2015-07-31)
• M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) v. ITD CEMENTATION INDIA LTD. — Delhi High Court (2015-07-31)
• M/S. NATIONAL HIGHWAYS AUTHORITY OF INIDA v. ITD CEMENTATION INDIA LTD. — Delhi High Court (2015-07-31)
• STATE TRADING CORPORATION OF INDIA LTD. v. TRADIGRIAN S.A. AND ANR. A+ — Delhi High Court (2012-10-12)
• PARVEEN KUMAR VERMA v. D.D.A. — Delhi High Court (2010-09-23)
• SHRI INDERJEET SACHDEVA v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2010-09-23)
• RAM KAKAR v. DDA — Delhi High Court (2010-09-23)
• KISHAN MANUSKHANI v. DDA — Delhi High Court (2010-09-23)
• RAJ BAHADUR SINGH & ANR. v. MANGT. OF SWAHNEY GAS AGENCY — Delhi High Court (2010-09-08)