S.N. AGGARWAL

314 recorded High Court judgment(s) · 1996–2020

Courts

Disposal nature

Recent judgments

• GURBACHAN SINGH v. MANGE LAL AND ORS. — Punjab & Haryana High Court (2020-02-24)
• SATVINDER KAUR AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-12-02)
• MOHINDER SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-08-31)
• PAL SINGH AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2016-08-29)
• OM CHAND v. STATE OF HARYANA — Punjab & Haryana High Court (2016-08-22)
• SUCHA SINGH v. STATE OF PUNJAB ANDORS — Punjab & Haryana High Court (2016-07-13)
• SAT PARKASH PURI H v. HY.STATE ETC. — Punjab & Haryana High Court (2016-04-08)
• GURVINDER SINGH & ANR v. SUPERINTENDING CANAL OFFICER & ORS — Punjab & Haryana High Court (2016-03-28)
• BHARAT PETROLEUM CORP. LTD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-02-26)
• DIRECTOR GENERAL OF WORKS, CPWD AND ANR. v. SAROOP SINGH AND ANR. — Punjab & Haryana High Court (2015-12-10)