S.MURALIDHAR, . VINOD GOEL

208 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• DELHI STATE INDUSTRIAL AND INFASTRUCTURE DEVELOPMENT CORPORATION v. NORTH DELHI MUNICIPAL CORPORATION — Delhi High Court (2018-10-31)
• LILLY BISWAS & ANR v. UNIVERSITY OF DELHI & ORS — Delhi High Court (2018-10-22)
• STATE GOVT OF NCT OF DELHI v. MOHD. KASIM @ KHAN SAHEB & ANR — Delhi High Court (2018-10-16)
• THE STATE GOVT OF NCT OF DELHI v. SAJID @ SAHIL — Delhi High Court (2018-10-16)
• STATE v. AFTAB ALAM & ORS — Delhi High Court (2018-10-15)
• SANTOSH MISHRA & ANR. v. STATE & ORS. — Delhi High Court (2018-10-12)
• CAPTAIN A R F USMANI v. THE STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2018-10-11)
• AJAY KUMAR @ BHENGA v. STATE — Delhi High Court (2018-10-10)
• ISHWAR DAYAL v. STATE & ORS — Delhi High Court (2018-10-10)
• RAVI KAPOOR v. STATE — Delhi High Court (2018-10-10)