S.MURALIDHAR, . TALWANT SINGH

2,155 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 v. M/S SHALIMAR TOWN PLANNERS PVT. LTD. — Delhi High Court (2020-03-13)
• PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 v. M/S SHALIMAR TOWN PLANNERS PVT. LTD. — Delhi High Court (2020-03-13)
• SURENDERAKUMAR B. NALLURI v. UNION OF INDIA & ORS. — Delhi High Court (2020-02-26)
• CORPORAL SANJAY KUMAR (711862) RETD. v. UNION OF INDIA AND ORS. — Delhi High Court (2020-02-26)
• MANOJ KUMAR v. UNION OF INDIA AND ORS. — Delhi High Court (2020-02-26)
• CORPORAL RAM RK (729050-T) RETD. v. UNION OF INDIA AND ORS. — Delhi High Court (2020-02-26)
• UMESH KUMAR ARYA v. UNION OF INDIA AND ORS. — Delhi High Court (2020-02-26)
• RENU v. UNIONJ OF INDIA & ORS. — Delhi High Court (2020-02-26)
• JORA SINGH v. UNION OF INDIA AND ORS. — Delhi High Court (2020-02-26)
• KVV SATYA NARAYANA v. UNION OF INDIA & ORS — Delhi High Court (2020-02-26)