S.MURALIDHAR, . SANJEEV NARULA

1,379 recorded High Court judgment(s) · 2012–2019

Courts

Disposal nature

Recent judgments

• PYARE LAL v. UNION OF INDIA & ORS — Delhi High Court (2019-07-04)
• M/S B.R. ESTATES PRIVATE LIMITED v. SOUTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2019-04-29)
• RAJ KUMARI & ORS v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2019-04-29)
• PROMAD KUMAR & ANR v. UNION OF INDIA & ORS — Delhi High Court (2019-03-27)
• GURUSHARAN SINGH GAUTAM v. UNION OF INDIA AND ORS. — Delhi High Court (2019-03-20)
• LOKESH TYAGI & ANR. v. GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2019-03-18)
• JASRAAJ SINGH v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS — Delhi High Court (2019-03-08)
• DALVINDER SINGH SODHI v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS — Delhi High Court (2019-03-08)
• PUSHPA SHARMA v. GOVT OF NCT OF DELHI & ORS — Delhi High Court (2019-03-08)
• MEKHALA SEN GUPTA v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS — Delhi High Court (2019-03-08)