S.MURALIDHAR, . NAJMI WAZIRI

236 recorded High Court judgment(s) · 2012–2017

Courts

Disposal nature

Recent judgments

• K Y ENTERPRISES v. THE DEPUTY COMMISSIONER OF CUSTOMS, & ANR. — Delhi High Court (2017-04-12)
• SUNSHINE PRINTERS v. COMMISSIONER OF VAT & ANR. — Delhi High Court (2017-04-12)
• M/S P K TRADEX PVT. LTD. v. COMMISSIONER OF TRADE & TAXES & ANR. — Delhi High Court (2017-04-12)
• MKY ENTERPRISES PVT. LTD., v. THE DEPUTY COMMISSIONER OF CUSTOMS, & ANR. — Delhi High Court (2017-04-12)
• EBIZ.COM PVT. LTD. & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2017-04-12)
• YUKEN INDIA LTD. v. COMMISSIONER OF TRADE & TAXES & ANR. — Delhi High Court (2017-04-12)
• POLYGLASS ACRYLIC MFG. PVT. LTD v. THE DEPUTY COMMISSIONER OF CUSTOMS, & ANR. — Delhi High Court (2017-04-12)
• MANAVI EXIM PVT LTD v. THE DEPUTY COMMISSIONER OF CUSTOMS, & ANR. — Delhi High Court (2017-04-12)
• MKY ENTERPRISES PVT. LTD., v. THE DEPUTY COMMISSIONER OF CUSTOMS, & ANR. — Delhi High Court (2017-04-12)
• SHIVALIK EXIM PVT LTD v. THE DEPUTY COMMISSIONER OF CUSTOMS, & ANR. — Delhi High Court (2017-04-12)