S.MURALIDHAR, . I.S.MEHTA

967 recorded High Court judgment(s) · 2015–2019

Courts

Disposal nature

Recent judgments

• RAM KUMAR & ORS. v. GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2019-07-24)
• PRINCIPAL COMMISSIONER OF CENTRAL EXCISE v. MIS B.R. CERAMICS (P) LTD — Delhi High Court (2019-05-24)
• LAJPAT RAI GOEL v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2019-05-24)
• PERNOD RICARD INDIA PVT. LTD. v. UNION OF INDIA & ORS. — Delhi High Court (2019-05-24)
• M/S. WIDE IMPEX v. THE JOINT COMMISSIONER OF CUSTOMS (GR. V) ICD-IMPORT, TUGHLAKABAD, NEW DELHI. — Delhi High Court (2019-05-24)
• GLOBAL CERAMICS PVT. LTD. v. THE PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, DELHI -1 — Delhi High Court (2019-05-24)
• RAPID PROPERTIES PVT LTD & ANR v. UNION OF INDIA & ORS — Delhi High Court (2019-05-23)
• NARENDER SWAMI v. GOVT OF NATIONAL CAPITAL TERRITORY OF DEHLI & ORS — Delhi High Court (2019-05-23)
• RAM LAL SAHNI & ORS v. UNION OF INDIA & ORS — Delhi High Court (2019-05-23)
• RAJ BALA & ORS v. UNION OF INDIA & ORS — Delhi High Court (2019-05-23)