S.MURALIDHAR

2,943 recorded High Court judgment(s) · 2007–2020

Courts

Disposal nature

Recent judgments

• DEEWANCHAND v. INDIA TOURISM DEVELOPMENT CORPORATION — Delhi High Court (2020-01-14)
• INDIA TOURISH DEVELOPMENT CORPORATION v. DEWAN CHAND — Delhi High Court (2020-01-14)
• UNION OF INDIA v. M/S PRADEEP VINOD CONSTRUCTIONS CO. & ORS. — Delhi High Court (2019-07-31)
• MUNICIPAL CORPORATION OF DELHI v. M/S SURENDER KISHAN GUPTA & ANR. — Delhi High Court (2019-07-18)
• BIJENDER v. UNION OF INDIA AND ORS — Delhi High Court (2019-05-27)
• M/S. VODAFONE IDEA LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX, & ORS. — Delhi High Court (2019-05-27)
• M/S. VODAFONE IDEA LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX, & ORS. — Delhi High Court (2019-05-27)
• M/S. ARSH BREAD AND BACKERY PVT. LTD. v. TAX RECOVERY OFFICER & ORS. — Delhi High Court (2019-05-27)
• M/S CIMMCO LTD v. UNION OF INDIA — Delhi High Court (2019-05-27)
• SATYA PRAKASH GUPTA v. THE UNION OF INDIA & ORS. — Delhi High Court (2019-05-27)