S. MURALIDHAR (CJ),. S.PUJAHARI

70 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• THE URBAN CO-OPERATIVE BANK LTD.,CUTTACK v. NIHARBALA MISHRA — Orissa High Court (2022-05-20)
• M/S.HINDUSTHAN BUILDERS v. STATE OF ODISHA — Orissa High Court (2021-02-02)
• TAPASWINI PATTNAIK v. STATE OF ODISHA — Orissa High Court (2021-02-02)
• JATINDRA NARAYAN BIR v. STATE OF ODISHA — Orissa High Court (2021-02-02)
• RAJENDRA PRASAD PANIGRAHI v. STATE OF ORISSA — Orissa High Court (2021-02-02)
• ANIMA PALLAI v. STATE OF ODISHA — Orissa High Court (2021-02-02)
• PRADEEP KUMAR DAKSHINAROY v. STATE OF ODISHA — Orissa High Court (2021-02-02)
• VEDBYASH RESIDENTIAL COLLEGE v. M/S.VARTHANA FINANCE PVT.LTD — Orissa High Court (2021-02-02)
• BIBHUTI BHUSAN RATH v. STATE OF ODISHA — Orissa High Court (2021-02-02)
• AJAY KUMAR SARANGI v. STATE OF ODISHA — Orissa High Court (2021-02-02)