S. MURALIDHAR (CJ),. S.K.SAHOO

44 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• PRANATI MISHRA v. CHANDRA SEKHAR TRIPATHY — Orissa High Court (2023-04-21)
• RAMESH CH.MOHANTY v. SMITARANI MOHAnty — Orissa High Court (2023-04-21)
• PRANATI MISHRA v. CHANDRA SEKHAR TRIPATHY — Orissa High Court (2023-03-17)
• MAHANADI COALFIELDS LTD. v. SPL. LAND ACQUISITION OFFICER,MAHANADI COALFIELDS LTD. — Orissa High Court (2023-01-20)
• KINTARA JENA v. STATE OF ODISHA — Orissa High Court (2022-12-23)
• PRABIR GHOSE v. STATE OF ORISSA — Orissa High Court (2022-12-16)
• BHAIGA HAIBRU @ MUNDA v. SANTOSH KUMAR MISHRA — Orissa High Court (2022-09-16)
• TATA STEEL LTD. v. STATE OF ODISHA — Orissa High Court (2022-09-16)
• TATA STEEL LTD. v. STATE OF ODISHA — Orissa High Court (2022-09-16)
• SK.ANU@ANWAR v. STATE — Orissa High Court (2022-04-08)