S. MURALIDHAR (CJ),. S.K. PANIGRAHI
748 recorded High Court judgment(s) · 2021–2023
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| Orissa High Court | 748 |
Disposal nature
| Disposed Off | 694 |
| Dismissed | 29 |
| Withdrawn | 20 |
| Not Pressed | 4 |
| Dismissed For Default/Non-Prosecution | 1 |
Recent judgments
- PRABOSH CHANDRA MISHRA @ KUNU MISHRA v. NEETA MISHRA — Orissa High Court (2023-01-27)
- M/S.SCAN SPONGE IRON v. COMMNR.OF S.T.,BANIJ — Orissa High Court (2022-12-21)
- AKHAYA KU.PRADHAN v. BHAGABAN PRADHAN — Orissa High Court (2022-12-21)
- NATABAR DAS v. STATE OF ORISSA — Orissa High Court (2022-12-21)
- NANDA KISHORE SAHU v. APARAJITA SARANGI — Orissa High Court (2022-12-21)
- SUKDEV MAJHI v. MANMOHAN SAHOO — Orissa High Court (2022-12-21)
- EXECUTIVE ENGNR.,CESU v. SUBHADRA SAHOO@BEWA — Orissa High Court (2022-12-21)
- M/S.FACT ENGINEERING AND DESIGN ORGANISATION v. STATE OF ORISSA — Orissa High Court (2022-12-21)
- GANGADHAR SAHOO v. STATE OF ODISHA — Orissa High Court (2022-12-21)
- SASHI BHUSAN PATRA v. STATE OF ODISHA — Orissa High Court (2022-12-21)
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