S. MURALIDHAR (CJ),. S.K.MISHRA

60 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• NARASINGHA BEHERA v. STATE OF ODISHA — Orissa High Court (2021-10-07)
• SARAT KUMAR SAHOO v. OAT, CUTTACK — Orissa High Court (2021-10-07)
• KRUSHNA CHANDRA PRADHAN v. STATE OF ODISHA — Orissa High Court (2021-01-20)
• M/S. NESTLE INDIA LTD. v. COMMISSIONER OF COMMERCIAL TAX AND GOODS AND SECRVICES TAX,ODISHA — Orissa High Court (2021-01-20)
• SIDHESWAR ROUT v. STATE OF ODISHA — Orissa High Court (2021-01-20)
• SAGAR AGARWAL v. UCO BANK LTD, BBSR — Orissa High Court (2021-01-20)
• GIRIDHARILAL AGRAWAL v. STATE OF ODISHA — Orissa High Court (2021-01-20)
• AKSHAYA KUMAR PARIJA v. UNION OF INDIA — Orissa High Court (2021-01-20)
• NILAMADHAB JOSHI v. STATE OF ODISHA — Orissa High Court (2021-01-20)
• UTTAM TRIPATHY v. STATE OF ODISHA — Orissa High Court (2021-01-20)