S. MURALIDHAR (CJ),. R.K.PATTANAIK

5,719 recorded High Court judgment(s) · 2021–2023

Courts

Orissa High Court

5719

Disposed Off	2398
Dismissed	2389
Withdrawn	459
Infructuous	282
Dismissed For Default/Non-Prosecution	97
Not Pressed	58
Allowed	28
Abated	3

KARNAJIT KU.DEY v. STATE — Orissa High Court (2023-07-28)
KARNAJIT KR. DEY v. STATE OF ODISHA — Orissa High Court (2023-07-28)
EXE. ENGR (ELEC.), CUTTACK ELECTRICAL DIVISION,TPCODL,CUTTACK v. THE OMBUDSMAN 1 — Orissa High Court (2023-07-14)
M/S.TRIPTY DRINKS PVT. LTD. v. STATE OF ODISHA — Orissa High Court (2023-07-14)
M/S.TRIPTY DRINKS PVT.LTD v. STATE OF ODISHA — Orissa High Court (2023-07-14)
M/S. TRIPTY DRINKS PVT. LTD. v. ASST. COMMNR. SALES TAX, CUTTACK II RANGE — Orissa High Court (2023-06-23)
M/S. TRIPTY DRINKS PVT. LTD. v. ASST. COMMNR. SALES TAX, CUTTACK II RANGE — Orissa High Court (2023-06-23)
M/S. TRIPTY DRINKS PVT. LTD v. ASST. COMMNR. SALES TAX, CUTTACK II RANGE — Orissa High Court (2023-06-23)
UTTARPARSWA MATH ENDOWMENT v. STATE OF ODISHA — Orissa High Court (2023-05-12)
STATE OF ODISHA v. M/S. MARUTI ESTATE INDIA (P) LTD. — Orissa High Court (2023-05-12)