S. MURALIDHAR (CJ),. PRAMATH PATNAIK

77 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SATYABADI PRADHAN v. STATE OF ODISHA — Orissa High Court (2021-06-11)
• DURBAKSHYA BASTIA v. STATE OF ODISHA — Orissa High Court (2021-06-11)
• M/S SINGH TRANSPORT AND CONSTRUCTION v. STATE OF ODISHA — Orissa High Court (2021-06-11)
• M/S JIBANDHARA v. UNION OF INDIA — Orissa High Court (2021-06-11)
• SASHI BHUSHAN DASH v. THE SECY., MINISTRY OF WATER RESOURCES — Orissa High Court (2021-06-11)
• RAJU SINGH v. STATE OF ODISHA — Orissa High Court (2021-06-11)
• TADIT KUMAR ROUT v. STATE OF ODISHA — Orissa High Court (2021-02-09)
• BINAYA MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2021-02-09)
• SOVAKAR GURU v. SECY.TO GOVT. OF ODISHA — Orissa High Court (2021-02-09)
• MANORANJAN BHOL v. STATE OF ODISHA — Orissa High Court (2021-02-09)