S. MURALIDHAR (CJ),. MURAHARI SRI RAMAN
4,707 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 4707 |
Disposal nature
| Disposed Off | 4594 |
| Dismissed For Default/Non-Prosecution | 86 |
| Dismissed | 11 |
| Allowed | 10 |
| Withdrawn | 5 |
| Infructuous | 1 |
Recent judgments
- CHAIRMAN AND MANAGING DIRECTOR,ITDC v. DIPTI KUMAR PATTNAIK — Orissa High Court (2023-07-28)
- CALCUTTA DOCK LABOUR BOARD v. KASI BEHERA @ BERA — Orissa High Court (2023-07-28)
- CHAIRMAN and MD,ITDC,LODHI ROAD,NEW DELHI v. SANJAY SINGH — Orissa High Court (2023-07-28)
- CHAIRMAN AND MANAGING DIRECTOR, ITDC, NEW DELHI v. JAYANTA KUMAR PANDA — Orissa High Court (2023-07-28)
- CHAIRMAN and MD,ITDC,LODHI ROAD,NEW DELHI v. SATYAPRIYA MOHNATY — Orissa High Court (2023-07-28)
- CHAIRMAN and MD,ITDC,LODHI ROAD,NEW DELHI v. JAYANTA KU PANDA — Orissa High Court (2023-07-28)
- CHAIRMAN AND MANAGING DIRECTOR, ITDC, NEW DELHI v. SANJAY SINGH — Orissa High Court (2023-07-28)
- CHAIRMAN and MD,ITDC,LODHI ROAD,NEW DELHI v. SANTOSH KU.GOUDA — Orissa High Court (2023-07-28)
- CHAIRMAN AND MANAGING DIRECTOR, ITDC, NEW DELHI v. RABINARAYAN NAYAK — Orissa High Court (2023-07-28)
- CHAIRMAN and MD,ITDC,LODHI ROAD,NEW DELHI v. RABINARAYAN NAYAK — Orissa High Court (2023-07-28)
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