LexS. MURALIDHAR (CJ),MISS SAVITRI RATHO
296 recorded High Court judgment(s) · 2017–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 296 |
Disposal nature
| Disposed Off | 265 |
| Dismissed | 16 |
| Withdrawn | 10 |
| Allowed | 3 |
| Abated | 1 |
| Infructuous | 1 |
Recent judgments
- HARAMANI JENA v. STATE OF ODISHA — Orissa High Court (2022-09-30)
- SUKADEV PATTNAIK v. TAHASILDAR,JATNI — Orissa High Court (2022-06-24)
- SADA BHATRA v. STATE OF ORISSA — Orissa High Court (2021-12-23)
- UNION OF INDIA v. SANJUKTA DAS — Orissa High Court (2021-11-30)
- BHAGABAN GHIWALA v. STATE OF ODISHA — Orissa High Court (2021-10-28)
- BIPIN BEHARI DAS v. BIBHU PRASAD ROUTRAY, SECRETARY, DEPT. OF LAW — Orissa High Court (2021-10-01)
- NILACHALA ENERGY PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2021-10-01)
- PRAGYAN PRIYADARSINI BARIK v. STATE OF ODISHA — Orissa High Court (2021-07-09)
- MAHESH CH.DAS v. STATE — Orissa High Court (2021-07-09)
- KALIPADA MISHRA v. STATE OF ODISHA — Orissa High Court (2021-07-09)