LexS. MURALIDHAR (CJ),. M.S.SAHOO
37 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 37 |
Disposal nature
| Disposed Off | 26 |
| Dismissed For Default/Non-Prosecution | 5 |
| Withdrawn | 4 |
| Dismissed | 2 |
Recent judgments
- STATE OF ODISHA v. PRIYAMBADA NAYAK — Orissa High Court (2022-02-18)
- BHRAMARABAR DALAI v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- SATYA SIBA BARIK v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- M/S SATYA SAI CONSTRUCTION v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- KEONJHAR INFRASTRUCTURE DEVELOPMENT COMPANY LTD. (KIDCO) v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- RAKHI PRIYA MOHANTY v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- TANKOL GRAM PANCHAYAT v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- DIPAK KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- SHRABAN KUMAR GOPE v. STATE OF ODISHA — Orissa High Court (2022-01-28)
- REDTECH SOLUTION INDIA(P) LTD.,CUTTACK v. STATE OF ODISHA — Orissa High Court (2022-01-28)