S. MURALIDHAR (CJ),KUMARI SANJU PANDA
43 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 43 |
Disposal nature
| Disposed Off | 40 |
| Withdrawn | 1 |
| Allowed | 1 |
| Dismissed | 1 |
Recent judgments
- ABHISEK ROUT v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- KAMADHENU BOREWELL AND TRADING v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- SWATI SURACHITA PARIDA v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- JIMENDRA KUMAR BEHERA v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- INDIRA PRIYADARSHINI v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- NIRUPAMA SAHOO v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- SOMYA SUCHARITA PANDA v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- SUJATA SAHOO v. STATE OF ODISHA — Orissa High Court (2021-01-13)
- MUSTAQUE ALLI v. D.G. AND I.G. OF POLICE, ODISHA — Orissa High Court (2021-01-13)
- DR.STHITAPRAJNA LENKA v. STATE OF ODISHA — Orissa High Court (2021-01-13)
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