LexS. MURALIDHAR (CJ),. K.R.MOHAPATRA
431 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 431 |
Disposal nature
| Disposed Off | 359 |
| Dismissed | 31 |
| Withdrawn | 27 |
| Allowed | 11 |
| Dismissed For Default/Non-Prosecution | 2 |
| Infructuous | 1 |
Recent judgments
- SHANTILATA DASH v. STATE OF ODISHA — Orissa High Court (2023-05-19)
- BANSHIDHAR SAHOO v. RABINARAYAN DAS — Orissa High Court (2023-05-12)
- PRINCIPAL COMMISSIONER OF INCOME TAX v. ORISSA COMPUTER ACADEMY — Orissa High Court (2023-05-12)
- SANJAY KU.DASH v. UNION OF INDIA. — Orissa High Court (2023-05-12)
- ALL INDIA ASSOCIATION OF CENTRAL EXCISE,ODISHA UNIT BBSR v. UNION OF INDIA — Orissa High Court (2023-05-05)
- ALL INDIA ASSOCIATION OF CENTRAL EXCISE GAZETTED EXECUTIVE OFFICERS v. UNION OF INDIA — Orissa High Court (2023-05-05)
- UNION OF INDIA v. ASITA KU. NAYAK — Orissa High Court (2023-05-05)
- UNION OF INDIA v. RAMAKANTA SAHOO — Orissa High Court (2023-04-21)
- GUNDUGOLA SADASHIVA PRASAD SHARMA v. STATE OF ODISHA — Orissa High Court (2023-04-21)
- UNION OF INDIA v. BIMAL KU.NAYAK — Orissa High Court (2023-04-21)