S. MURALIDHAR (CJ),. K.R.MOHAPATRA,. B. P. ROUTRAY
25 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 25 |
Disposal nature
| Disposed Off | 20 |
| Withdrawn | 4 |
| Dismissed For Default/Non-Prosecution | 1 |
Recent judgments
- M/S. ECMAS RESIGNS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2022-08-05)
- M/S.SHYAM METALICS and v. COMMISSIONER OF COM — Orissa High Court (2022-08-05)
- BALLARPUR INDUSTRIES v. STATE OF ORISSA — Orissa High Court (2022-06-28)
- SAKTHI SUGARS LTD. v. STATE — Orissa High Court (2022-06-28)
- TATA IRON v. STATE — Orissa High Court (2022-06-28)
- GANNON DUNKERLEY v. STATE — Orissa High Court (2022-06-28)
- M/S.ORISSA SYNTHETIC v. STATE — Orissa High Court (2022-06-28)
- M/S.T.R.L. v. COLLECTOR — Orissa High Court (2022-06-28)
- UNION OF INDIA v. STATE — Orissa High Court (2022-06-28)
- MUKUNDLAL CHOUHAN v. STATE — Orissa High Court (2022-06-28)
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