LexS. MURALIDHAR (CJ),. GOURISHANKAR SATAPATHY
2,184 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 2184 |
Disposal nature
| Disposed Off | 2069 |
| Dismissed | 51 |
| Dismissed For Default/Non-Prosecution | 32 |
| Withdrawn | 27 |
| Allowed | 2 |
| Infructuous | 1 |
| Dismissed for non-complying conditional Order | 1 |
| Abated | 1 |
Recent judgments
- TIMA@TANKADHAR MALLI v. STATE — Orissa High Court (2023-07-27)
- KALIA@BABULA SINGH v. STATE — Orissa High Court (2023-07-27)
- KISHORE CH.PANDA v. STATE — Orissa High Court (2023-07-25)
- SK.SABIR v. STATE — Orissa High Court (2023-07-25)
- SATRUGHNA BHOI v. STATE — Orissa High Court (2023-07-25)
- MAKARA@RAMESH PARIDA v. STATE — Orissa High Court (2023-07-25)
- STATE v. TUNA SAHU — Orissa High Court (2023-07-25)
- IFTIKHAR AHMAD v. STATE OF ODISHA — Orissa High Court (2023-07-24)
- MANGU@RABI PRADHAN v. STATE — Orissa High Court (2023-07-24)
- IFTEKHAR AHMAD v. STATE OF ODISH — Orissa High Court (2023-07-24)