S. MURALIDHAR (CJ),. D.DASH
98 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 98 |
Disposal nature
| Disposed Off | 96 |
| Dismissed | 1 |
| Withdrawn | 1 |
Recent judgments
- UNION OF INDIA v. SANDEEP YADAV @ YADAV SANDEEP G.M. — Orissa High Court (2021-09-17)
- UNION OF INDIA v. ASHIQUZZAMAN — Orissa High Court (2021-09-17)
- UNION OF INDIA v. SANDEEP YADAV @ YADAV SANDEEP G.M — Orissa High Court (2021-04-09)
- UNION OF INDIA v. ASHIQUZZAMAN — Orissa High Court (2021-03-09)
- SK. SAJID ALI v. UNION OF INDIA — Orissa High Court (2021-03-09)
- UNION OF INDIA v. SANDEEP YADAV@YADAV SANDEEP G.M. — Orissa High Court (2021-03-09)
- RINKY MAHARANA v. STATE OF ODISHA — Orissa High Court (2021-01-29)
- KAUSIKA KANHAR v. STATE OF ODISHA — Orissa High Court (2021-01-29)
- MANASI DAS v. STATE OF ODISHA — Orissa High Court (2021-01-29)
- MANOJ KUMAR SINHA v. STATE OF ODISHA — Orissa High Court (2021-01-29)
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