LexS. MURALIDHAR (CJ),. CHITTARANJAN DASH
2,110 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 2110 |
Disposal nature
| Disposed Off | 2091 |
| Dismissed for non-complying conditional Order | 7 |
| Dismissed For Default/Non-Prosecution | 4 |
| Dismissed | 2 |
| Allowed | 2 |
| Infructuous | 2 |
| Withdrawn | 1 |
| Abated | 1 |
Recent judgments
- DHARANIDHAR ROUT v. BABAJI CHARAN ROUT — Orissa High Court (2023-07-14)
- KHIROD PRASAD DAS v. STATE OF ODISHA — Orissa High Court (2023-05-19)
- UNION OF INDIA v. PURNA CHANDRA PADHY — Orissa High Court (2023-05-12)
- GANDHI INSTITUTE OF ENGINEERING AND TECHNOLOGY, GUNUPUR, RAYAGADA v. SWARAJ MOHANTY — Orissa High Court (2023-05-12)
- SARBESWAR PANDA v. STATE OF ODISHA — Orissa High Court (2023-02-10)
- M.D., O.F.D.C. LTD. v. DEEPALI PRADHAN — Orissa High Court (2023-01-20)
- RASHMITARANI MISHRA v. COLLECTOR-CUM-C.E.O.,RAYAGADA — Orissa High Court (2023-01-06)
- RASHMITARANI MISHRA v. COLLECTOR CUM CHIEF EXECUTIVE OFFICER ZILLA PARISHAD, RAYAGADA — Orissa High Court (2023-01-06)
- CHIEF EXECUTIVE OFFICER (ELECTRICAL), CESU v. SUSANTI SAHU — Orissa High Court (2023-01-06)
- CHIEF EXECUTIVE OFFICERELECTRICAL,CESU v. SUSANTI SAHU — Orissa High Court (2023-01-06)