LexS. MURALIDHAR (CJ),. C.R.DASH
46 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 46 |
Disposal nature
| Disposed Off | 37 |
| Allowed | 5 |
| Dismissed | 4 |
Recent judgments
- CHHABINDRA KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- JAYANT KUMAR BAL v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- CHHABINDRA KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- RABIN CHANDRA SATAPATHY v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- NUAL ORAM v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- M/S SARFUDDIN HUSSAIN v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- BALAKRUSHNA MOHANTY v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- MAHESH CHANDRA RAY v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- SANTOSHI INFOTECH COMPUTER CENTRE v. STATE OF ODISHA — Orissa High Court (2021-01-22)
- TRIPURARI SAHOO v. STATE OF ODISHA — Orissa High Court (2021-01-22)