LexS. MURALIDHAR (CJ),. BISWANATH RATH
83 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 83 |
Disposal nature
| Disposed Off | 76 |
| Dismissed | 3 |
| Dismissed For Default/Non-Prosecution | 2 |
| Converted | 1 |
| Infructuous | 1 |
Recent judgments
- V.C.,UTKAL UNIVERSIT v. DR.BASANTA KUMAR — Orissa High Court (2022-09-30)
- PRAVA RANJAN MISHRA v. STATE OF ODISHA — Orissa High Court (2022-09-16)
- PADMABATI PATRA v. LALTENDU PATRA — Orissa High Court (2021-09-30)
- M/S I.V.T.V.L.T. (J.V) v. CHAIRMAN-CUM-MANAGING DIRECTOR, M.C.L. — Orissa High Court (2021-04-06)
- SECRETARY, ODISHA LOKAYUKTA v. DR. PRADEEP KUMAR PANIGRAHY — Orissa High Court (2021-04-05)
- LAMBODAR BHUYAN v. MANAGING DIRECTOR, BAJAJ FINANCE LTD. — Orissa High Court (2021-03-19)
- BIPIN KUMAR MALIK v. STATE OF ODISHA — Orissa High Court (2021-02-04)
- SADASIVA SAHOO v. STATE OF ODISHA — Orissa High Court (2021-02-04)
- SABITRI DAKUA v. STATE OF ODISHA — Orissa High Court (2021-02-04)
- DOMINICA LAKRA v. STATE OF ODISHA — Orissa High Court (2021-02-04)