S. MURALIDHAR (CJ),. BISWAJIT MOHANTY
52 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 52 |
Disposal nature
| Disposed Off | 48 |
| Dismissed | 3 |
| Dismissed For Default/Non-Prosecution | 1 |
Recent judgments
- TRINATH CHARAN PRADHAN v. UNION OF INDIA — Orissa High Court (2022-10-21)
- SARATHI MAHANANDA v. STATE — Orissa High Court (2021-10-27)
- JANMEJAYA KAR v. STATE OF ODISHA — Orissa High Court (2021-09-24)
- BATAKRUSHNA MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- AMITA CHOUDHURY v. STATE OF ORISSA — Orissa High Court (2021-01-27)
- ABHAYA KU.DAS v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- GITANJALI SAHOO v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- KEDAR MISHRA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
- PRABIR KU.DAS v. ARCHEOLOGICAL SURVE — Orissa High Court (2021-01-27)
- SABITA ACHARYA v. STATE OF ODISHA — Orissa High Court (2021-01-27)
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