S. MURALIDHAR (CJ),. B.R.SARANGI

130 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• SASANKA SEKHAR SAHU v. DIRECTOR OF ESTATES, G.A. DEPT. — Orissa High Court (2023-03-10)
• SHREE JAGANNATH TEMPLE, PURI v. STATE OF ORISSA — Orissa High Court (2022-04-08)
• SHREE JAGANNATH TEMPLE,PURI v. STATE OF ORISSA — Orissa High Court (2022-04-08)
• SURENDRA NATH PATTANA v. PRADEEP KU.JENA — Orissa High Court (2022-04-08)
• SWARNALATA MOHANTY v. UNION OF INDIA — Orissa High Court (2021-09-24)
• M/S.SONA SPUN PIPE INDUSTRIES LLP. v. STATE OF ODISHA — Orissa High Court (2021-08-13)
• PRAHALLAD ROUT v. GOVT OF INDIA, MINISTRY OF HOME AFFAIRS — Orissa High Court (2021-07-20)
• BALABHADRA SENAPATI v. CHANDRA SEKHAR KUMAR — Orissa High Court (2021-07-16)
• JYOTI PRAKASH SARANGI v. REGISTRAR,CIVIL COURT,JAJAPUR — Orissa High Court (2021-04-30)
• AJAY BADAJENA v. COMMISSIONER, BHUBANESWAR MUNICIPAL CORPORATION — Orissa High Court (2021-04-23)