S. MURALIDHAR (CJ),. B. P. ROUTRAY
5,307 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 5307 |
Disposal nature
| Disposed Off | 4385 |
| Dismissed For Default/Non-Prosecution | 420 |
| Withdrawn | 331 |
| Dismissed | 134 |
| Dropped | 14 |
| Infructuous | 9 |
| Converted | 5 |
| Allowed | 5 |
Recent judgments
- UNION OF INDIA v. ARJUN KUMAR SINGH — Orissa High Court (2023-07-14)
- PRAFULLA KUMAR NAYAK v. STATE OF ODISHA — Orissa High Court (2023-05-19)
- UNION OF INDIA v. BRUNDABAN BEHERA — Orissa High Court (2023-03-31)
- AJIT TIRKEY v. STATE OF ODISHA — Orissa High Court (2023-02-10)
- JITU RANJAN MOHANTY v. DISTRICT JUDGE,SAMBALPUR — Orissa High Court (2022-12-23)
- BAILOCHAN BHUYAN v. STATE OF ODISHA — Orissa High Court (2022-11-25)
- MAHENDRA KUMAR NAYAK v. STATE OF ODISHA — Orissa High Court (2022-11-18)
- RANKA SAHOO v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- SUB-DIVISIONAL OFFICER, ELECTRICAL, JAJPUR v. APPELLATE AUTHORITY CUM DY. ELECTRICAL INSPECTOR — Orissa High Court (2022-10-21)
- SIBA PRSAD NAYAK v. STATE OF ODISHA — Orissa High Court (2022-10-21)
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