LexS. MURALIDHAR (CJ),. ADITYA KUMAR MOHAPATRA
1,736 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1736 |
Disposal nature
| Disposed Off | 1374 |
| Dismissed For Default/Non-Prosecution | 320 |
| Dismissed | 10 |
| Withdrawn | 9 |
| Dismissed for non-complying conditional Order | 6 |
| Converted | 6 |
| Dropped | 5 |
| Infructuous | 3 |
Recent judgments
- M/S. HINDUSTAN COPPER LTD. v. UNION OF INDIA — Orissa High Court (2023-05-05)
- SHREE GOPAL KRISHNA GOSALA v. PRESIDING OFFICER., INDUSTRIAL TRIBUNAL — Orissa High Court (2023-05-05)
- DULLAV MALLICK v. STATE OF ODISHA — Orissa High Court (2023-04-21)
- JHUNI LATA JENA v. UNION OF INDIA — Orissa High Court (2023-01-20)
- SOUTHPAC HOTELS PVT. v. STATE OF ODISHA — Orissa High Court (2022-12-16)
- SATRUGHNA ROUT v. STATE OF ODISHA — Orissa High Court (2022-12-02)
- SNEHALATA PATEL v. STATE OF ODISHA — Orissa High Court (2022-11-25)
- M/S PREMEX v. STATE OF ODISHA — Orissa High Court (2022-11-25)
- RESMARANI NAYAK v. STATE OF ODISHA — Orissa High Court (2022-11-18)
- DURGAMANI GHOSE v. HATANAGAR GHOSE — Orissa High Court (2022-11-04)