LexS. MURALIDHAR (CJ)
7,817 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 7817 |
Disposal nature
| Disposed Off | 7521 |
| Dismissed For Default/Non-Prosecution | 160 |
| (unspecified) | 70 |
| Withdrawn | 23 |
| Dismissed | 21 |
| Allowed | 8 |
| Dismissed for non-complying conditional Order | 6 |
| Dropped | 4 |
Recent judgments
- STATE OF ODISHA v. KRUTIBAS SAHOO — Orissa High Court (2023-07-28)
- CHITA RANJAN ROUTRAY v. STATE OF ODISHA — Orissa High Court (2023-07-28)
- JYOTSNA RANI DALBEHERA v. STATE OF ODISHA — Orissa High Court (2023-07-27)
- M.C. OF PANCHAYAT HIGH SCHOOL, JAGALPAT v. STATE OF ODISHA — Orissa High Court (2023-07-27)
- RAMESH CHANDRA BISWAL v. STATE OF ODISHA — Orissa High Court (2023-07-27)
- TARUN KU.MISHRA v. STATE OF ODISHA — Orissa High Court (2023-07-27)
- PRADEEP KUMAR NANDA v. STATE OF ODISHA — Orissa High Court (2023-07-25)
- INDRAMANI SAHOO v. STATE OF ODISHA — Orissa High Court (2023-07-25)
- DR. SUMITA MISHRA v. STATE OF ODISHA — Orissa High Court (2023-07-25)
- LAXMIDHAR SAMAL v. STATE OF ODISHA — Orissa High Court (2023-07-25)