S.MURALIDHAR, . CHANDER SHEKHAR

501 recorded High Court judgment(s) · 2017–2025

Courts

Disposal nature

Recent judgments

• PR.COMMISSIONER OF INCOME TAX v. BABA GLOBAL LTD. — Delhi High Court (2025-01-30)
• PR. COMMISSIONER OF INCOME TAX-6 v. MODIPON LIMITED — Delhi High Court (2025-01-24)
• NATIONAL COOP.CON.F.O I.LTD. v. UOI & ORS. — Delhi High Court (2018-07-19)
• INDIA TREND v. COMMISSIONER OF TRADE & TAXES & ANR. — Delhi High Court (2017-10-23)
• PR COMMISSIONER OF INCOME TAX-IV v. GLORIOUS CLUB PVT LTD — Delhi High Court (2017-05-31)
• CHIEF COMMISSIONER OF INCOME TAX (OSD), (CENTRAL)-2 v. M/S MINDA INDUSTRIES LTD., — Delhi High Court (2017-05-31)
• B.K.S. MOTORS (P) LTD. v. COMMISSIONER OF TRADE & TAXES — Delhi High Court (2017-05-31)
• KUREX ELECTRONICS v. COMMISSIONER, TRADE & TAXES & ANR. — Delhi High Court (2017-05-31)
• MVA GAS & HOME APPLIANCES v. COMMISSIONER, TRADE & TAXES & ANR. — Delhi High Court (2017-05-31)
• S K INDUSTRIES v. ACIT CIRCLE 50(1), NEW DELHI & ANR. — Delhi High Court (2017-05-31)