S. MURALIDHAR,. AVNEESH JHINGAN

1,006 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND ANR v. NATHENIAL MASIH AND ANR — Punjab & Haryana High Court (2020-12-22)
• KULDEEP v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• JODH RAJ SINGH v. HDFC BANK HOUSE AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• RAM NIWAS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• BABU RAM @ BABU LAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-12-22)
• DWARKADHIS PROJECTS PVT. LTD v. PUNJAB NATIONAL BANK AND ANR — Punjab & Haryana High Court (2020-12-22)
• JAGBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• M/S EXOWAYS WEB TECHNOLOGY PRIVATE LIMITED AND OTHERS v. M/S TCY LEARNING SOLUTIONS PVT LTD AND OTHERS — Punjab & Haryana High Court (2020-12-22)
• UNION OF INDIA AND ORS v. GAJINDER SINGH AND ANR — Punjab & Haryana High Court (2020-12-22)
• UNION OF INDIA AND OTHERS v. RAM PAL AND ANR — Punjab & Haryana High Court (2020-12-22)