S. MURALIDHAR

1,493 recorded High Court judgment(s) · 2016–2023

Courts

Disposal nature

Recent judgments

• AJAY KUMAR ALIAS SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-10-18)
• SATPAL v. KAPIL DEV — Punjab & Haryana High Court (2023-07-18)
• GULZAR SINGH AND ORS v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2023-06-16)
• ANIL CHANANA v. RAM PARKASH — Punjab & Haryana High Court (2023-01-19)
• ANIL JAIN v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2021-09-21)
• SAJJAN KUMAR v. VIJAY KANT AGGARWAL AND ORS — Punjab & Haryana High Court (2020-10-14)
• VARINDER KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-02-10)
• JAGDISH RAI v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-02-10)
• THAKUR DASS SHARMA v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-02-10)
• JASPAL KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-02-10)