S.MUKHOPADHAYA, RAJA ELANGO

51 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• MRS. NOORJAHAN RAZACK v. THE STATE OF TAMILNADU BY ITS — Madras High Court (2009-10-06)
• KARTHIKEYAN` v. THE STATE OF TAMILNADU — Madras High Court (2009-10-06)
• THE MANAGING DIRECTOR v. THE ADDITIOAL SECRETARY — Madras High Court (2009-09-08)
• MRS DIVYA J DOLIA v. THE SECRETARY — Madras High Court (2009-08-07)
• MADURAI INSTITUTE v. THE STATE OF TAMIL NADU — Madras High Court (2009-08-07)
• S. DAMODARAN v. STATE OF TAMIL NADU — Madras High Court (2009-08-07)
• THE COMMERCIAL TAXES OFFICER v. M/S ZENECO AGRO CHEMICALS LTD — Madras High Court (2009-08-07)
• WA/873/2000 of Vs SPL COMMISSIONER AND — Madras High Court (2009-08-07)
• TAMIL NADU KATTIDAMAIYAM v. THE SECRETARY — Madras High Court (2009-08-07)
• TMT.DEVI v. THE INSPECTOR OF POLICE — Madras High Court (2009-08-04)