S.MUKHOPADHAYA, N. PAUL VASANTHAKUMAR

27 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• EVVA MEMORIAL TEACHER TRAINING v. THE REGIONAL DIRECTOR — Madras High Court (2008-01-23)
• ANANTHAKRUSHNAN K V v. THE REGR, HIGH COURT,MDS 104 — Madras High Court (2007-12-10)
• THE GENL. SECRETARY v. THE MANAGEMENT OF PRICOL — Madras High Court (2007-12-10)
• THE CHAIRMAN TUTIRORIN PORT TR v. TUTICORIN PORT DEMOCRATIV STAF — Madras High Court (2007-11-05)
• M/S.INDIAN BANK v. M/S.MONNA PACKAGING PRODUCTS — Madras High Court (2007-11-05)
• THE DISTRICT COLLECTOR v. K.DAHSINAMURTHY — Madras High Court (2007-11-05)
• THE SECY. TO GOVT. OF TN., v. N.SHANMUGASUNDARAM, — Madras High Court (2007-11-05)
• HAND NARAIN LANGAR v. PUNJAB & SINDH BANK — Madras High Court (2007-10-12)
• ABHINAVADHARMA SIVACHARIAR v. THE COMMISSIONER — Madras High Court (2007-10-12)
• N BHASKARAN v. TAMIL NADU — Madras High Court (2007-10-12)