S.MARIMUTHU (RETD.)
23 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 16 |
| DISPOSED OF | 5 |
| DISMISSED | 1 |
| CLOSED | 1 |
Recent judgments
- SHRIRAM GENERAL INSURANCE CO.LTD v. SUSHEELA — Madras High Court (2022-11-25)
- P.PALANIAMMAL v. S.SENTHILNATHAN — Madras High Court (2022-11-10)
- The Manager v. Indhumathi — Madras High Court (2022-09-29)
- R. Ravinder Kumar v. M/s. Pamban Apparels Limited — Madras High Court (2022-08-29)
- THE DIVISIONAL MANAGER v. GOPAL — Madras High Court (2022-08-05)
- SHRIRAM GENERAL INSURANCE CO.LTD., v. SUGANYA — Madras High Court (2022-08-05)
- M/S RELIANCE GEN.INS.CO.LTD., v. CHINNAMMAL(Died) — Madras High Court (2022-03-18)
- RELIANCE GENERAL INSURANCE v. N.KATHIRAVAN — Madras High Court (2022-03-18)
- RELIANCE GENERAL INSURANCE v. SARAVANAN — Madras High Court (2022-03-18)
- THE ORIENTAL INSURANCE CO LTD v. BABU — Madras High Court (2020-03-09)
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