LexS.MARIMUTHU (LOK-II)
21 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 18 |
| DISMISSED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- THANGARASU v. S.M.THANGAVEL — Madras High Court (2018-07-26)
- V.SRINIVASAN(DECEASED). v. V.SRIDHAR — Madras High Court (2018-02-12)
- J. ANDREWS @ RICKY RICHARD v. M. ANBALAGAN, — Madras High Court (2017-12-14)
- The Management v. R.Sankaran — Madras High Court (2017-11-09)
- Thirumathi. C.Shakila v. The Managing Director, — Madras High Court (2017-11-09)
- THE NEW INDIA ASSURANCE CO. v. GOWRI DEVI SRISRIMAL — Madras High Court (2017-11-09)
- S.GNANAPRAGASAM v. INDRA — Madras High Court (2017-10-23)
- The Management of v. The Special Deputy — Madras High Court (2017-02-14)
- MR N SELVARAJAN v. THE LAKSHMI VILAS BANK — Madras High Court (2017-01-25)
- MANAGING DIRECTOR v. S.BABY — Madras High Court (2016-12-20)